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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(2) in The Murshidabad University Act, 2018

(2)Every student carrying out his course of study in the Krishnath College affiliated to the Kalyani University, on the date of coming into force of this Act, shall continue to be registered under the Kalyani University and shall be permitted to complete his course in preparation thereof and appear for examinations conducted by the Kalyani University or the Murshidabad University shall hold, for such students, examinations in accordance with the curricula of study in force in the Kalyani University for such period as may be determined by the University in consultation with the Kalyani University.