Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act] State of Manipur - Subsection Section 111(2)(h) in Manipur Goods and Services Tax Act, 2017 (h)any other matter which may be prescribed.