Telangana High Court
B. Parvathi vs The State Of Andhra Pradesh on 10 September, 2018
THE HON'BLE SRI JUSTICE M.SATYANARAYANA MURTHY
CRIMINAL PETITION NO.9319 OF 2018
ORDER:
Learned counsel for the petitioner seeks permission of this Court to withdraw this criminal petition.
Permission is accorded as sought for. Criminal petition is dismissed as withdrawn. Consequently, miscellaneous applications pending if any, shall also stand dismissed. No costs.
_________________________________________ JUSTICE M. SATYANARAYANA MURTHY Date:10.09.2018 SP