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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Labour Laws (Simplification of Procedure for Furnishing Returns And Maintaining Registers By Certain Establishments) Act, 1988

(f)"very small establishment" means an establishment in which not more than nine persons are employed or were employed on any day of the preceding twelve months.