Section 13 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
13. Removal from Membership.
- The Government may remove from office any member of the Committee if in its opinion such a member has ceased to represent the interest which he purports to represent on the committee:Provided that no such member shall be removed unless a reasonable opportunity is given to him of making any representation against the proposed action.
