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State of Kerala - Section

Section 36 in Kerala Factories Rules, 1957

36. Means of supply.

- If drinking water is not supplied directly from taps either connected with public water supply system or any other water supply system of the factory approved by the health officer, it shall be kept in suitable vessels, receptacles or tanks fitted with taps and having dust proof covers placed on raised stands or platforms in shade and having suitable arrangement of drainage to carry away the spilt water. Such vessels or receptacles and tanks shall be kept clean and the water renewed at least once every day. All practicable measures shall be taken to ensure that the water is free from contamination.