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Punjab-Haryana High Court

The Plantation Investors Protection ... vs M/S Golden Projects Ltd on 4 March, 2020

7       CA-82-2019 and CA-642 & 643-2016 in CP-115-2002

THE PLANTATION INVESTORS PROTECTION SOCIETY (REGD.)
                       VS.
       GOLDEN PROJECTS LTD. (IN LIQUIDATION)


Present :    Mr. Anil Sharma, Advocate
             for applicant CA-642 & 643-2016.

             Mr. Pardeep Solath, Advocate for GFIL Committee.

                                    ****

CA-642 & 643-2016 Counsel for the applicant submits that he does not wish to press the present applications.

Hence, the same are dismissed as not pressed. CA-82-2019 Since, the application CA-642 & 643-2016, qua which the present application was filed, has already been dismissed as not pressed, therefore, this application has been rendered infructuous.

Dismissed as such.

4th March, 2020 (RAJBIR SEHRAWAT) 'raj' JUDGE 1 of 1 ::: Downloaded on - 22-03-2020 11:35:34 :::