Gauhati High Court
Dwipjyoti Talukdar vs The Union Of India And 5 Ors on 11 October, 2023
Author: M.R. Pathak
Bench: Manash Ranjan Pathak, Parthivjyoti Saikia
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GAHC010150762023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4008/2023
DWIPJYOTI TALUKDAR
S/O SRI AKAN TALUKDAR, R/O VILL-PURAN BURKA SATRA, P.O.-
KSHUDRADIMU, P.S.-RANGIYA, DIST-KAMRUP (R), ASSAM, PIN-781382
VERSUS
THE UNION OF INDIA AND 5 ORS.
REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI
2:THE CHIEF OF AIR FORCE STAFF
AIR HEADQUARTERS
VAYU BHAWAN
NEW DELHI-110011
3:THE AIR OFFICER-IN-CHARGE PERSONNEL
AIR HEADQUARTERS
VAYU BHAWAN
NEW DELHI-110011
4:THE AIR OFFICER COMMANDING-IN-CHIEF
HQ MAINTENANCE COMMAND
IAF
INDIAN AIR FORCE
VAYUSENA NAGAR
NAGPUR-440007
5:AIR FORCE RECORD OFFICE
NANDA MARG
SUBROTO PARK
DELHI CANTONMENT
NEW DELHI-110057
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6:AIR OFFICER COMMANDING
11 BRD
AIR FORCE STATION OJHAR
NASIK
MAHARASHTRA-42222
Advocate for the Petitioner : MR. S BANIK
Advocate for the Respondent : DY.S.G.I.
BEFORE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA 11/10/2023 (M.R. Pathak, J) List this matter on 06.11.2023.
Pursuant to the order dated 31.07.2023, the respondents in the Union of India have not yet filed their affidavit in the matter.
A last chance is granted to the respondents in the Union of India to file their affidavits in the matter.
Such affidavit shall be filed by the respondents in the Union of India on or before 02.11.2023.
JUDGE JUDGE Comparing Assistant