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[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(3) in Indraprastha Institute of Information Technology Delhi Act, 2007

(3)The members of the Board of Governors shall be entitled to such allowance, if any, from the Institute as may be provided for in the Statutes but no member other than the Director and nominees of the Director shall be entitled to any salary by reason of this sub-section.