Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 71 in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

71. Police Officers to be in plain clothes.

- While dealing with a juvenile or a child under the provisions of the Act and the rules made there under, the police officer, except at the time of arrest, shall wear plain clothes and not the police uniform.