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State of Uttar Pradesh - Section

Section 823 in Rules under the United Provinces Excise Act, 1910

823. Fermentation and distillation register [P.D. 9-A] and the monthly statement in respect thereof.

- With a view to improve the efficiency of distilleries, all the distillers will maintain a 'Fermentation and Distillation Register' in Form P.D. 9-A. In order to ensure watch over the improvement in the working of distilleries, relevant information from this register will be furnished to the Excise Commissioner. Accordingly a monthly statement of 'fermentation and distillation efficiency' in the distillers in the form prescribed shall be submitted to the Excise Commissioner, Uttar Pradesh by every distiller.