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[Cites 0, Cited by 0] [Section 165(1)] [Section 165] [Entire Act]

State of Punjab - Subsection

Section 165(1)(b) in Punjab Regional and Town Planning and Development Act, 1995

(b)where the person to be served is a partnership firm, if the document is addressed to the said partnership firm, at its principal place of business, identifying it by the name or style under which its business is carried on and is either -
(i)sent by registered post; or
(ii)delivered at the said place of business;