Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 11 in Orissa Civil Services (Compassionate Grant) Rules, 1964

11.

If any question arises relating to the interpretation of these rules, it shall be referred to the State Government whose decision thereon shall be final.Form - I[See Rule 6(2)(a)]Application tor Compassionate Grant to the Family of the Deceased Government Servant