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[Cites 0, Cited by 0] [Section 196] [Entire Act]

Union of India - Subsection

Section 196(7) in The Coal Mines Regulations, 2011

(7)In opencast mines, to use two types of explosives in any shot-hole, the manager shall frame and enforce standing orders for the safe use of explosives and a copy of the same shall be submitted to the Regional Inspector.