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Union of India - Section

Section 8 in The Futwah-Islampur Light Railway Line (Nationalisation) Act, 1985

8. Duty of persons in charge of management of the undertakings of the Company to deliver all assets etc.

- On the vesting of the undertakings of the Company in the Central Government, all persons in charge of the management of the undertakings immediately before such vesting, shall be bound to deliver to the Central Government all assets, books of account, registers or other documents in their custody relating to the undertaking.