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State of Tamilnadu - Section

Section 1 in The Chennai Metropolitan Water Supply and Sewerage Service Charges (Levy and Collection) Regulations, 1998

1. Short title and Commencement.

- (i) These Regulations may be called the Chennai Metropolitan Water Supply and Sewerage Service Charges (Levy and Collection) Regulations, 1998.
(ii)These regulations shall come into force with effect from 1st October 1998.