Section 2(1)(r) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

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State of Andhra Pradesh - Subsection

Section 2(1)(r) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

(r)"Permit Room" means a privilege granted under these rules in Form A-4(B) to a holder of Licence in Form A-4 to allow consumption of Indian Made Foreign Liquor and Foreign Liquor in a separate permitted premises adjacent to the A- 4 licensed premises by the customers who purchased such Indian Made Foreign Liquor and Foreign Liquor from the A-4 Licensee

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State of Andhra Pradesh - Subsection

Section 2(1)(r) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012