Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Punjab-Haryana High Court

Jatinder Kumar vs The Estate Officer And Others on 24 August, 2023

Author: Rajesh Bhardwaj

Bench: Rajesh Bhardwaj

                                                          Neutral Citation No:=2023:PHHC:113433




122                                                     2023:PHHC:113433

      IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH

                                            CWP-18651-2023
                                            Date of decision : 24.08.2023

Jatinder Kumar                                                ....Petitioner

                         versus

The Estate Officer and others                                 ....Respondents


CORAM : HON'BLE MR. JUSTICE RAJESH BHARDWAJ
        ***

Present :-   Mr. Ankit Choudhri, Advocate
             for the petitioner.
             ***
RAJESH BHARDWAJ, J.

For order, see detailed reasons recorded in a separate order passed today in CWP-18527-2023 titled as Nanak Chand Vs. The Estate Officer and others.

( RAJESH BHARDWAJ ) 24.08.2023 JUDGE m. sharma Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:113433 1 of 1 ::: Downloaded on - 17-09-2023 05:01:44 :::