Punjab-Haryana High Court
Jatinder Kumar vs The Estate Officer And Others on 24 August, 2023
Author: Rajesh Bhardwaj
Bench: Rajesh Bhardwaj
Neutral Citation No:=2023:PHHC:113433
122 2023:PHHC:113433
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-18651-2023
Date of decision : 24.08.2023
Jatinder Kumar ....Petitioner
versus
The Estate Officer and others ....Respondents
CORAM : HON'BLE MR. JUSTICE RAJESH BHARDWAJ
***
Present :- Mr. Ankit Choudhri, Advocate
for the petitioner.
***
RAJESH BHARDWAJ, J.
For order, see detailed reasons recorded in a separate order passed today in CWP-18527-2023 titled as Nanak Chand Vs. The Estate Officer and others.
( RAJESH BHARDWAJ ) 24.08.2023 JUDGE m. sharma Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:113433 1 of 1 ::: Downloaded on - 17-09-2023 05:01:44 :::