Section 48 in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965
48. Drawal of emoluments by person employed in the administration of inam estate.
- The persons employed in the administration of an inam estate shall be entitled to receive the same emoluments which they would have drawn, if the inam estate had not been notified until such time, as the Government may frame rules in this regard.
