Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Maharashtra - Subsection Section 24(a) in The Maharashtra Tapi Irrigation Development Corporation Act, 1997 (a)the Corporation may carry out all or any of the functions and exercise all or any of the powers of the State Government or the appropriate authority; and
