Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Goa - Subsection Section 6(2) in The Goa Protection of Interests of Depositors (in Financial Establishments) Act, 1999 (2)No Court other than the Special Court shall have jurisdiction in respect of any matter to which the provisions of this Act apply.
