Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 57 in Himachal Pradesh Registration of Tourist Trade Act, 1988

57. Publication of list of persons removed from the register.

- The prescribed authority shall, from time to time, publish in the Official Gazette and in such other manner as it deems fit, the names and addresses of the persons and of the hotels whose names have been removed from the register have been refused registration under this Act.