Section 4(1)(d) in Goa Co-operative Societies Rules, 2003

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State of Goa - Subsection

Section 4(1)(d) in Goa Co-operative Societies Rules, 2003

(d)a copy of the Scheme showing the details explaining how the working of the society will be economically sound and where the Scheme envisages the holding of immovable property by the society, the description of immovable property proposed to be purchased, acquired or transferred to the society; and

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State of Goa - Subsection

Section 4(1)(d) in Goa Co-operative Societies Rules, 2003