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Bombay High Court

Uber Indian Systems Private Limited vs State Of Maharashtra And Anr on 16 March, 2026

Arjun                                                         Common Order-16-3-2026.doc



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION

                               CORAM : ASHWIN D. BHOBE, J.

DATE : 16th March, 2026. P.C. :

1. At the time of rising of the Court at 6:35 p.m., the matters mentioned in the Chart in Paragraph No. 7 hereunder, could not be taken up for hearing due to paucity of time.
2. In some of the matters mentioned in the Chart, there are office objections. As such, all the office objections shall be removed within a period of one week from today.
3. Subject to compliance of the above, ad-interim/interim order, if any granted earlier, would continue.
4. The Affidavit-in-Reply/Rejoinder, if any, shall be filed within a period of one week from today.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 7 Page 1 of 3 ::: Uploaded on - 16/03/2026 ::: Downloaded on - 17/03/2026 20:32:47 ::: Arjun Common Order-16-3-2026.doc days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 8th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after two weeks.
7. Subject to the above, list these matters as under :-
Serial Numbers of To be listed on Matters on the Board 41, 42, 43, 44, 45, 46, 24/09/2026 47, 48, 51, 52 53, 54, 55, 56, 57, 58, 28/09/2026 59, 60, 61, 62 63, 64, 65, 66, 67, 68, 30/09/2026 69, 70, 71, 72 73, 74, 75, 76, 77, 80, 01/10/2026 81, 82, 83, 85 86, 87, 89, 90, 91, 92, 05/10/2026 93, 94, 95, 96 97, 98, 99, 100, 101, 06/10/2026 102, 103, 104, 105, 106, 107, 108, 109, 110, 111, 07/10/2026 112, 113, 114, 115, 116 Page 2 of 3 ::: Uploaded on - 16/03/2026 ::: Downloaded on - 17/03/2026 20:32:47 ::: Arjun Common Order-16-3-2026.doc 117, 118, 119, 120, 121, 122, 123, 124, 127, 128, 08/10/2026 129, 130, 131, 132, 133 (ASHWIN D. BHOBE, J.) Digitally signed ARJUN by ARJUN KRISHNA KRISHNA RODGE RODGE Date: 2026.03.16 22:05:38 +0530 Page 3 of 3 ::: Uploaded on - 16/03/2026 ::: Downloaded on - 17/03/2026 20:32:47 :::