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Punjab-Haryana High Court

Malkiat Kaur vs Karamjit Kaur And Others on 28 October, 2009

Author: A.N.Jindal

Bench: A.N.Jindal

IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                                FAO No.996 of 2005 (O&M)
                                                Date of decision : 28.10.2009
Malkiat Kaur
                                                                    ... Appellant
                                   Versus
Karamjit Kaur and others
                                                              ...Respondents

CORAM : HON'BLE MR.JUSTICE A.N.JINDAL

Present:     Mr.Surinder Garg, Advocate for the appellant.



A.N.Jindal, J. (Oral)

Learned counsel for the petitioner has stated that fresh election has been held and this petition has now been rendered infructuous Dismissed as having become infructuous [ A.N.Jindal ] Judge 28.10.2009 sd