Punjab-Haryana High Court
Malkiat Kaur vs Karamjit Kaur And Others on 28 October, 2009
Author: A.N.Jindal
Bench: A.N.Jindal
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO No.996 of 2005 (O&M)
Date of decision : 28.10.2009
Malkiat Kaur
... Appellant
Versus
Karamjit Kaur and others
...Respondents
CORAM : HON'BLE MR.JUSTICE A.N.JINDAL
Present: Mr.Surinder Garg, Advocate for the appellant.
A.N.Jindal, J. (Oral)
Learned counsel for the petitioner has stated that fresh election has been held and this petition has now been rendered infructuous Dismissed as having become infructuous [ A.N.Jindal ] Judge 28.10.2009 sd