Section 4(1)(p) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(1)(p) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(p)Formulating budget in a realistic and objective manner with due regard to the general economic outlook and realistic revenue prospects, and minimize deviations during the course of the year, and

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State of Jharkhand - Subsection

Section 4(1)(p) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007