Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc & Anr on 23 March, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~23 & 24(Original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 5/2021 & I.A.10974/2021
PARLE AGRO PRIVATE LIMITED ..... Plaintiff
Through: Mr. Sudhir Chandra, Sr. Adv.
with Mr. Ankur Sangal, Ms. Pragya Mishra
and Mr. Shashwat Rakshit, Advs.
versus
PEPSICO INC & ANR. ..... Defendants
Through: Mr. Manish Jha, Ms. Kavya and
Ms. Avni Sharma, Advs. for D-1
Mr. Manish Iha and Ms. Avni Sharma,
Advs. for D-2
+ CS(COMM) 268/2021 & I.A.7170/2021, I.A.9591/2021
PEPSICO INC. & ANR. ..... Plaintiffs
Through: Mr. Manish K. Jha, Ms. Avni
Sharma, Advs. for Plaintiff-1
Mr. Manish Jha and Ms. Avni Sharma,
Advs. for Plaintiff-2
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr. Sudhir Chandra, Sr. Adv.
with Mr. Ankur Sangal, Ms. Pragya Mishra
and Mr. Shashwat Rakshit, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 23.03.2023 I.A.10974/2021 (for stay) in C.O. (COMM.IPD-TM) 5/2021 I.A.7170/2021 (under Order XXXIX Rules 1 and 2 of the CPC) in CS(COMM) 268/2021
1. I am informed that Mr. Chandhioke is not available.
Signature Not Verified Digitally Signed C.O. (COMM.IPD-TM) 5/2021 & connected matter Page 1 of 2 By:KAMLA RAWAT Signing Date:24.03.2023 12:14:232. Re-notify on 10th April 2023 as part-heard. It is made clear that both sides should be ready for arguments on the said date.
C.HARI SHANKAR, J MARCH 23, 2023/kr Signature Not Verified Digitally Signed C.O. (COMM.IPD-TM) 5/2021 & connected matter Page 2 of 2 By:KAMLA RAWAT Signing Date:24.03.2023 12:14:23