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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(3) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(3)In the case of persons who were members of the Service as on 1st day of November, 1966, it shall be assumed that the member recruited by promotion from Group B Service is in accordance with the provisions of sub-section (2) and future recruitment shall be based upon this assumption.