Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in The Madras Port Petroleum Rules, 1963

2. Application of Petroleum Rules, 1937, not barred.

-These rules shall be in addition to and not in derogation of the Petroleum Rules, 1937, and nothing in these rules shall be deemed to be contrary to any of the provisions of the Petroleum Rules, 1937.