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State of Gujarat - Section

Section 64B in Gujarat Prohibition Act, 1949

64B. Regulation of manufacture, etc., of ammonium chloride.

- No person shall manufacture, use or have in his possession ammonium chloride, in excess of such quantity as the State Government may, by notification in the Official Gazette, specify, except under a licence, permit, pass or authorisation granted by an officer empowered by the State Government in that behalf.