Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Haryana - Subsection Section 52(5) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 (5)Other details should conform to I.S.I. specification No. I.S. 2470 (Part I) - 1968 Code of Practice for design and construction of septic tanks.
