Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 459(4)] [Section 459] [Entire Act] Union of India - Subsection Section 459(4)(a) in The Income Tax Act, 2025 (a)the entity has knowledge of the inaccuracy at the time of furnishing the report but fails to inform the prescribed authority; or