Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 76] [Entire Act] State of Karnataka - Subsection Section 76(1) in Karnataka Urban Development Authorities Act, 1987 (1)The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force.
