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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(i) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(i)the payment of cash equivalent of leave salary shall be limited to a maximum of [240] [Substituted vide F.D. Notification SRO 202 dated 14.6.190. ] days earned leave: