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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1)(c) in Odisha Goods and Services Tax Act, 2017

(c)the taxable person, other than the person registered under subsection (3) of section 25, is no longer liable to be registered under section 22 or section 24.