Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act] State of Maharashtra - Subsection Section 68(1)(b) in The Maharashtra Value Added Tax Act, 2002 (b)imported into the State from any place outside the country and such goods are being carried to any place outside the State,