Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 3 in The Orissa Shops and Commercial Establishments Rules, 1958 3. [Registration and renewal of registration. [Substituted vide O.G. No. 32 dated 9.8.1968] - The fees prescribed for registration and renewal of an establishment shall be as in the schedule below -]
