Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 343(3)] [Section 343] [Entire Act] State of Nagaland - Subsection Section 343(3)(h) in Nagaland Municipal Act, 2001 (h)Providing or closing an internal door or window, or a ventilator, not opening directly opposite to a door or a window of another building;