Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22E] [Entire Act] Union of India - Subsection Section 22E(1) in The Chartered Accountants (Amendment) Act, 2006 (1)The Council shall make available to the Authority such officers and other staff members as may be necessary for the efficient performance of the functions of the Authority.
