Supreme Court - Daily Orders
Delhi Development Authority Vice ... vs Ramphal Singh on 7 February, 2018
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.1001 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 17789 OF 2017
in
SPECIAL LEAVE PETITION (C) NO. 14715 OF 2016
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
RAMPHAL SINGH & ORS. Respondent(s)
(FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA
15732/2018)
Date : 07-02-2018 This matter was circulated today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
By Circulation
UPON perusing papers the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the Review Petition.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2018.02.10 12:48:37 IST Reason: