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Supreme Court - Daily Orders

Delhi Development Authority Vice ... vs Ramphal Singh on 7 February, 2018

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.1001                                                         SECTION XIV

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

                            REVIEW PETITION (CIVIL) Diary No(s). 17789 OF 2017
                                                    in
                               SPECIAL LEAVE PETITION (C) NO. 14715 OF 2016

     DELHI DEVELOPMENT AUTHORITY                                          Petitioner(s)

                                                    VERSUS

     RAMPHAL SINGH & ORS.                                                 Respondent(s)

     (FOR CONDONATION                 OF   DELAY   IN   FILING   REVIEW   PETITION   ON   IA
     15732/2018)

     Date : 07-02-2018 This matter was circulated today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

                                       By Circulation

                             UPON perusing papers the Court made the following
                                                O R D E R

Issue notice on the application for condonation of delay as well as on the Review Petition.

(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2018.02.10 12:48:37 IST Reason: