Madhya Pradesh High Court
Smt Geeta Devi vs Adity Jain on 13 October, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
THE HIGH COURT OF MADHYA PRADESH AT GWALIOR .....................No.........................
Gwalior, 13.10.2023 Due to paucity of time, these matters could not heard, therefore, matters are adjourned as under:
Serial Numbers Next date of listing 52 and 55 After a week.
57 to 70, 73 to 98, 100 to 102, 104 to 106, After four weeks 108, 109, 111 to 117, 119, 120, 122 to 124, 127, 132 and 133, 138 and 142.
Interim order, if any, passed earlier shall continue till next date of listing.
(SUNITA YADAV) JUDGE Ahmad MOHD Digitally signed by MOHD AHMAD DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, 2.5.4.20=76cd720db57b34b7642c70ed7eaf9b624f80d89cea07317bb14 AHMAD d87e882cf0d0f, postalCode=474001, st=Madhya Pradesh, serialNumber=F3F56CD397D8CD6A76865A062F285CC6010CB90C4A13 B78A9AEC4BA8C65B56BA, cn=MOHD AHMAD Date: 2023.10.13 17:45:36 +05'30'