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[Cites 0, Cited by 0] [Section 28H(3)] [Section 28H] [Entire Act]

State of Karnataka - Subsection

Section 28H(3)(c) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(c)The provisions of this sub-section shall be applicable to premises any part of which is situated within a distance of thirty five meters from a Board sewer.