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Union of India - Section

Section 10 in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

10.

A Power Exchange shall function with the following objectives -
(i)Ensure fair, neutral, efficient and robust price discovery
(ii)Provide extensive and quick price dissemination
(iii)Design standardised contracts and work towards increasing liquidity in such contracts
Explanation. - Liquidity is a measure of ease of entering or exiting into a transaction (generally large transaction) with minimal impact in the market price of the transacted contract.