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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4) in The Orissa Municipal Corporation Act, 2003

(4)As nearly as may be, one-third of the total number of seats reserved under Sub-section (3) shall be reserved for women belonging to the backward class of citizens :Provided that where only two seats are reserved for backward class of citizens one of the two seats shall be reserved for women belonging to the backward class of citizens.