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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1) in Prevention Of Collision On National Waterways Regulations, 2002

(1)Any person aggrieved by an order of the Competent Officer issued under Regulation 3, may within ten days from the date on which he receives such order, appeal against it to the officer so designated.