Bombay High Court
Bank Of India Zonal Office Inodre Zone ... vs Bhatia Industries And Infrastructure ... on 1 August, 2023
6-IA.108.2022
Jvs.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 108 OF 2022
IN
CRR NO. 14 OF 2017
IN
NOTICE OF MOTION (L) NO. 2993 OF 2015
IN
APPEAL (L) NO. 794 OF 2015
IN
JUDGES ORDER NO. 215 OF 2014
IN
EXECUTION APPLICATION NO. 240 OF 2011
IN
FOREIGN AWARD DATED 17TH JANUARY 2011
Bank of India } Applicant
In the matter between
Bhatia Industries & }
Infrastructure Limited } Appellant
Versus
Asian Natural Resources }
(India) Limited & Anr. } Respondents
Mr. Kaizer Kharwalla for the appellant.
Ms. Naira Jejeebhoy with Mr. Ashutosh Tiwari i/b.
Bose and Mitra and Co. for award holder.
Mr. S. K. Dekhale, Court Receiver present.
CORAM: DEVENDRA KUMAR UPADHYAYA CJ.
& ARIF S. DOCTOR, J.
DATE: 1st AUGUST 2023 P.C.:
Not to be placed before the Bench of which one of us (Arif S. Doctor, J.) is a member. JAYANT VISHWANATH SALUNKE Digitally signed by JAYANT VISHWANATH SALUNKE Date: 2023.08.01 17:28:05 +0530 (ARIF S. DOCTOR, J.) (CHIEF JUSTICE) 1 ::: Uploaded on - 01/08/2023 ::: Downloaded on - 02/08/2023 07:14:33 :::