Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(1)(a) in The West Bengal Duty On Inter-State River Valley Authority Electricity Act, 1973 (a)received by a person (other than a licensee) is supplied by such person to any of his employees or to any other person, or