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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(2) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(2)Grievances received shall be registered and serially numbered for each year, and shall be referred e.g. C.G. No. 1/2018, 2/2018,..., 1/2019, 2/2019,... and so on.