Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(c) in Rules for the Sale of Surplus Rural Properties

(c)After making necessary enquiries Tehsildar/Naib Tehsildar (Sales) arrives at the conclusion that the applicant is not eligible for the transfer of the property, he shall reject the application, recording in brief the reasons of such rejection.