Gauhati High Court
Page No.# 1/5 vs The State Of Assam And 4 Ors on 13 December, 2021
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/5
GAHC010041512019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1461/2019
KAMAL KR. SARMA AND 13 ORS.
C/O. LT. BHARAT CH. DEV SARMA, R/O. GAMARIMURI, P.S. BELSOR, DIST.
NALBARI, ASSAM-781306.
2: SMT. INDRANI BORTHAKUR
D/O. SRI SAILENDRA NATH BORTHAKUR
R/O. 2 NO. LAKHIMI NAGAR
P.O. REGIONAL RESEARCH LABORATORY (NEAR MEGHA RESORT)
ASSAM-785006.
3: NILOTPAL BORA DAS
R/O. FLAT NO. 385
BLOCK NO.3
BETKUCHI
P.O. LAKHRA
DIST. KAMRUP (M)
PIN-781034.
4: ANUJ KR. REGON
R/O. TAXI ALI
MOTHADANG
DIST. SIVASAGAR
PIN-785640.
5: RUPNATH DAULAGUPU
C/O. SRI DURJOY LANGTHASA
R/O. DAMADI HARVAR (NEAR VETERINARY OFFICE)
P.O. AND P.S. MAIBONG
DIST. DIMA HASAO
ASSAM-788831.
Page No.# 2/5
6: GULSHAN ARA ZANNAT
C/O. A.A. HUSSAIN
HOUSE NO. 37
L.N.B. ROAD
NEAR MASJID
SHAH NAGAR
HATIGAON
GUWAHATI.
7: SMT. SANTONA BARUAH
C/O. PRASANTA BORA
R/O. NAKARI
RAJEN KONWAR PATH
WARD NO.2
P.O. NORTH LAKHIMPUR
PIN-787001.
8: PRANJAL BARUAH
S/O. SRI KANAK BARUAH
R/O. SALANA STATION ROAD
P.O. AND P.S. KHETRI
DIST. KAMRUP (M)
ASSAM-782403.
9: JALAUDDIN AHMED
S/O. LT. ABDUL AZIZ
R/O. SATRAKANARA
P.S. BOGBOR
DIST. BARPETA
ASSAM-781308.
10: LAKHI PRASAD BORA
C/O. HARA KANTA BORA
R/O. JAGIAL BEBEJIA
P.O. BALIGAON
P.S. RAHA
DIST. NAGAON
PIN-782144.
11: BHABAJYOTI SAIKIA
C/O. LT. ROBIN SAIKIA
R/O. HOOJ KAHUATOLI
Page No.# 3/5
P.O. HOOJ RANGAGARA
DIST. NAGAON
ASSAM-782002.
12: SMT. HIRA KAKOTI
W/O. SRI PALASH LOCHAN BORAH
R/O. COLLEGE NAGAR VIA AMINGAON
OPP. NORTH GUWAHATI BLOCK PHC.
13: SMT. GUNJALATA RAJBONSHI
C/O. MINTU DAS
R/O. BHETAPARA
VIDYAMANDIR PATH
P.O. BASISTHA
PIN-781028.
14: PRANAB BORA
C/O. SRI PRABIN CH. BORA
R/O. PANJABARI
BATAHGULI
GUWAHATI-37
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE CHIEF SECRETARY, GOVT. OF ASSAM, DISPUR, GUWAHATI-
06.
2:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
SOCIAL WELFARE DEPTT.
DISPUR
GUWAHATI-06.
3:THE DY. SECRETARY TO THE GOVT. OF ASSAM
SOCIAL WELFARE DEPTT.
DISPUR
GHY.-06.
4:THE DIRECTOR
SOCIAL WELFARE ASSAM
UZANBAZAR
GUWAHATI-01.
Page No.# 4/5
5:THE ASSAM PUBLIC SERVICE COMMISSION
REP. BY ITS SECRETARY
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22
Advocate for the Petitioner : MR. K N CHOUDHURY
Advocate for the Respondent : GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
13.12.2021 Mr. K. N. Choudhury, learned senior counsel assisted by Mr. J. Patowary, learned counsel for the writ petitioners, submits that in this proceeding, the writ petitioners have assailed the advertisement notice on a ground primarily arising out of their claim in WP(C) No.6683/2017 and therefore, both the matters are required to be taken up together. On such ground Mr. Choudhury seeks posting of this writ petition along with WP(C) No.6683/2017.
Mr. T. J. Mahanta, learned senior counsel appearing for the APSC, has expressed urgency in the matter and seeks posting of this case again on 20.12.2021.
Mr. T. C. Chutia, learned Addl. Sr. Govt. Advocate, Assam, is present on behalf of the State.
In view of the above, Registry to list this matter along with WP(C) No.7061/2019 and WP(C) No.6683/2017, as fixed items, again on 20.12.2021.
JUDGE Page No.# 5/5 Comparing Assistant